LexA.S. OKA, P.N. DESHMUKH
197 recorded High Court judgment(s) · 2013–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 197 |
Disposal nature
| DISPOSED OFF | 83 |
| Disposed Off | 50 |
| WITHDRAWN | 15 |
| Allowed | 9 |
| DISCHARGED | 8 |
| ABSOLUTE | 7 |
| By Transfer | 5 |
| Rule Discharged | 4 |
Recent judgments
- VISION ICHALKARANJI THROUGH ITS MEMBERS v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-04-12)
- VISION ICHALKARANJI THROUGH ITS MEMBERS v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-04-12)
- SUNBEAN HIGH TECH DEVELOPERS PRIVATE LIMITED v. THE MUNICIPAL CORPORATION OF GREATER MUMBAI AND 2 ORS — Bombay High Court (2018-03-26)
- JAVED ZAKI IRAQUI AND ANR v. STATE OF MAHARASHTRA AND 5 ORS. — Bombay High Court (2018-02-23)
- AMAN SHANTI CO-OPERATIVE HOUSING SOCIETY v. MUMBAI MUNICIPAL CORPORATION OF GREATER MUMBAI AND 5 ORS — Bombay High Court (2018-02-23)
- AYESHABANO MAQBOOL AHMED ANSARI v. MUNICIPAL CORPORATION FOR GR.MUMBAI — Bombay High Court (2018-02-23)
- BABULLAH IDUALI CHOUDHARY AND 2 ORS v. MUNICIPAL CORPORATION FOR GREATER MUMBAI — Bombay High Court (2018-02-23)
- NANDI GALLI SHOP OWNERS WELFARE ASSOCIATION AND 13 ORS v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ANR — Bombay High Court (2018-02-23)
- ANIS AHMED MATIN AHMED ANSARI v. BHIWANDI NIZAMPUR CITY MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2018-02-23)
- MOIDDIN RASOOL AHMAD S/O LATE RASOOL AHMAD v. MUNICIPAL CORPORATION FOR GREATER MUMBAI — Bombay High Court (2018-02-23)