LexA.S. OKA, M.S. SANKLECHA
270 recorded High Court judgment(s) · 2012–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 270 |
Disposal nature
| Disposed Off | 78 |
| DISPOSED OFF | 76 |
| ABSOLUTE | 34 |
| WITHDRAWN | 17 |
| OTHERS DISPOSED OFF | 10 |
| REJECTED | 9 |
| DISMISSED | 9 |
| By Transfer | 8 |
Recent judgments
- SONIYA MAGASVARGIYA BAHUUDESHIYA MAHILA SHIKSHAN SANSTHA, SOLAPUR AND ORS. v. THE STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY AND ORS. — Bombay High Court (2019-04-30)
- SHREE JOTIBA BHAKTA MANDAL SAMAJ VIKAS SANSTHA v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-04-30)
- TATA PROJECTS LTD. v. THE STATE OF MAHARASHTRA THRU THE GP , HIGH COURT AND ORS — Bombay High Court (2019-04-30)
- SHREE VITHHAL DEVSTHAN TRUST THROUGH PRESIDENT SHREE SUDARSHAN TALEKAR AND ANR v. THE STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY AND ORS — Bombay High Court (2019-04-30)
- SHREE JOTIBA BHAKTA MANDAL SAMAJ VIKAS SANSTHA v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-04-30)
- THE COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE v. BHARAT SANCHAR NIGAM LTD — Bombay High Court (2019-04-30)
- MADHU VIJAYKUMAR GUPTA v. THE STATE OF MAHARASHTRA AND 2 ORS — Bombay High Court (2019-04-30)
- MOTHER TERESA SAMAJIK VIKAS SANSTHA AND ANR. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-04-30)
- MOTHER TERESA SAMAJIK VIKAS SANSTHA AND ANR. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-04-30)
- ESS INFRAPROJECT PVT LTD AND 2 ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-04-26)