A.S. OKA

172 recorded High Court judgment(s) · 2003–2006

Courts

Disposal nature

Recent judgments

• NANDKISHOR RAMRAO GOLEY v. MUMBAI PRADESH ARYA VIDYA SABHA AND 4 ORS. — Bombay High Court (2006-09-04)
• j.k.synthetics ltd v. state of maharashtra and ors — Bombay High Court (2006-07-17)
• motichander raghunath ahir v. maitibai moreshwar raut and ors — Bombay High Court (2006-07-13)
• rajan b. kapur v. mahendra j. kapoor and ors — Bombay High Court (2006-07-13)
• balco metal industies limited v. m/s elite auto industries and 17 ors — Bombay High Court (2006-07-13)
• sangeeta laxman vidhaate v. the secretary,pragati education trust of savitribai phule girls school — Bombay High Court (2006-07-13)
• M/S RELIANCE CELLULOSE PRODUCTS LTD. v. M/S SAMBHAV INTERCHEM PVT. LTD. — Bombay High Court (2006-07-13)
• SHREE DIGAMBAR JAIN CHITODA AND ORS. v. UNITED HSG. PVT. LTD. AND ORS. — Bombay High Court (2006-07-13)
• ashfaq haq khan v. the muncipal corporation of gr. bombay and 4 ors — Bombay High Court (2006-07-13)
• MOTICHANDRA RAGHUNATH AHIR v. MAITIBAI MORESHWAR RAUT AND 5 ORS. — Bombay High Court (2006-07-13)