LexA.S. OKA, A.R. JOSHI
244 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 244 |
Disposal nature
| Disposed Off | 89 |
| Rejected | 28 |
| DISPOSED OFF | 22 |
| Allowed To be withdrawn | 18 |
| Allowed | 17 |
| Dismissed | 16 |
| Rule Made Absolute | 12 |
| Transfer to other Court | 9 |
Recent judgments
- SHRI. PRADIPKUMAR KANTILAL SHAH v. CHAIRMAN / SECRETARY, THE TORNA CO-OPERATIVE HSG. SOC. LTD AND ORS — Bombay High Court (2015-08-21)
- M/S. YASH PROMOTERS AND BUILDERS THROUGH ITS PROPRIETOR, SHRI. ASHOK KATARIYA v. YASH PLATINUM CO-OPERATIVE HOUSING SOCIETY LTD. THROUGH TUSHAR SALUNKE AND ORS — Bombay High Court (2015-08-21)
- KAI ANANDRAO N. JADHAV (INAMDAR) VIVIDH KARYAKARI SAHAKARI (VIKAS) SEVA SANSHTA LTD, KASAGAV AND OR v. THE KOLHAPUR DISTRICT CENTRAL CO-OP. BANK LTD AND ORS — Bombay High Court (2015-08-21)
- BALKRUSHNA WALKYA ULWEKAR AND ORS. v. THE SPECIAL LAND ACQUISITION OFFICER AND ANR. — Bombay High Court (2015-08-21)
- RAJIV BIHARILAL JANGID AND ORS v. STATE OF MAHARASHTRA, THROUGH MINISTER OF CO-OPERATION AND ANR — Bombay High Court (2015-08-21)
- RAJIV L. SANGTANI AND ORS v. SHRI VIKAS DESHMUKH AND ORS — Bombay High Court (2015-08-21)
- KAI ANANDRAO N. JADHAV (INAMDAR) VIVIDH KARYAKARI SAHAKARI (VIKAS) SEVA SANSHTA LTD, KASAGAV AND OR v. THE KOLHAPUR DISTRICT CENTRAL CO-OP. BANK LTD AND ORS — Bombay High Court (2015-08-21)
- MR. HARISHCHANDRA YASHAWANT BELGAONKAR v. SECRETARY, HOME DEPT, GOVT OF MAHARASHTRA AND ORS — Bombay High Court (2014-04-29)
- MRS. REKHA CHANDRAKANT VISPUTE v. SECRETARY, HOME DEPT, GOVT OF MAHARASHTRA AND ORS — Bombay High Court (2014-04-29)
- M/S. SURESHLAL AND SONS, THROUGH PARTNER, MR. SURESH RAMCHANDRA GURNANI v. SECRETARY, HOME DEPT, GOVT OF MAHARASHTRA AND ORS — Bombay High Court (2014-04-29)