LexA.S. OKA, A.P. BHANGALE
700 recorded High Court judgment(s) · 2012–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 700 |
Disposal nature
| Disposed Off | 197 |
| OTHERS DISPOSED OFF | 169 |
| Rejected | 57 |
| (unspecified) | 51 |
| Allowed | 36 |
| Allowed To be withdrawn | 30 |
| Rule Made Absolute | 23 |
| DISPOSED OFF | 22 |
Recent judgments
- ARJUN SHIVAJI MANE v. STATE OF MAHARASHTRA THROUGH SECRETARY, MINISTRY OF IRRIGATION AND ORS. — Bombay High Court (2015-04-21)
- ARJUN SHIVAJI MANE v. STATE OF MAHARASHTRA THROUGH SECRETARY, MINISTRY OF IRRIGATION AND ORS. — Bombay High Court (2015-04-21)
- DHRUV SUPPLIERS THROUGH VIJAY SHRIPATI SHINDE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2015-04-18)
- SHRI. ASHOK JAGANNATH GHARAT v. THE TAHASILDAR AND ORS — Bombay High Court (2015-04-18)
- TEJRAJ DEVICHAND LALWANI v. MRS. SUNANDA SUNIL PARANDKAR AND ORS — Bombay High Court (2015-04-18)
- ABDUL SALAM SHAH v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-04-18)
- SHRI. GANPAT RAMCHANDRA PARADHI v. THE TAHASILDAR AND ORS. — Bombay High Court (2015-04-18)
- SHREE AUDUMBARESHWAR AANI SHREE KAMALJADEVI ENDOWMENT TRUST THROUGH ITS TRUSTEES v. THE ASSISTANT CHARITY COMMISSIONER, PUNE REGION PUNE — Bombay High Court (2015-04-18)
- SHRI. MOHAN SRIKRISHNA ASAVA v. SOU. NIRMALA GANESH GHULE — Bombay High Court (2015-04-18)
- HALL AND ANDERSON LIMITED AND ANR. v. THE ASSISTANT ASSESSOR AND COLLECTOR AND ORS. — Bombay High Court (2015-04-18)