LexA.S. OKA
36,739 recorded High Court judgment(s) · 1997–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 36739 |
Disposal nature
| Disposed Off | 8746 |
| Allowed | 5599 |
| OTHERS DISPOSED OFF | 3779 |
| Dismissed | 3753 |
| Rejected | 3379 |
| Dismissed for non-complying conditional Order | 2083 |
| Rule Made Absolute | 1588 |
| DISPOSED OFF | 1388 |
Recent judgments
- NEW INDIA ASSURANCE CO.LTD. v. SHAILA VASANT TAMBE AND OTHRS — Bombay High Court (2023-03-13)
- THE STATE OF MAHARASHTRA v. BAPU KESU NIKAM AND ANR. — Bombay High Court (2023-03-10)
- THE STATE OF MAHARASHTRA v. BAPU KESU NIKAM AND ANR. — Bombay High Court (2023-03-10)
- LAXMAN MANOHAR DIVEKAR v. RAJIV VITHAL KHOPADE AND ANR. — Bombay High Court (2022-11-23)
- GORAKH NARAYAN TALEKAR v. GOKUL PANDA TALEKAR — Bombay High Court (2022-05-04)
- GORAKH NARAYAN TALEKAR v. GOKUL PANDA TALEKAR — Bombay High Court (2022-05-04)
- KARNATAKA STATE ROAD TRANSPORT CORPORATION v. SUREKHA PRAKASH KOLPE AND ORS. — Bombay High Court (2021-11-22)
- SHRI NIVRUTTI WAMAN DONDE (SINCE DECD. THRO. L. H. ) RAJENDRA NIVRUTTI DONDE and ANR. v. SHRI TUKARAM GANPAT JADHAV andORS. — Bombay High Court (2019-09-09)
- CHANDMAL TARACHAND BORA COLLEGE TEACHERS' ASSOCIATION v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-04-15)
- BHAGUBAI NANA DHONDGE (DECD. THRO. HER L. H. ) CHANDRAKANT SHIVAJI DHONDGE AND ORS. v. SHANTABAI w/o. DASHARATH SURYAWANSHI AND ORS. — Bombay High Court (2019-03-20)