A.S.NAIDU,. B.N.MAHAPATRA

30 recorded High Court judgment(s) · 2009–2010

Courts

Disposal nature

Recent judgments

• SURENDRA SRICHANDAN v. STATE — Orissa High Court (2010-05-18)
• BHIMSEN v. BANK OF INDIA — Orissa High Court (2010-05-14)
• SATYA N.PATTNAIK v. M.D.,O.S.H.W.C.S.LTD — Orissa High Court (2010-05-14)
• SUNITA SENAPATI v. STATE — Orissa High Court (2010-05-07)
• JYOTIPRABHA NAYAK v. STATE OF ORISSA — Orissa High Court (2010-05-07)
• GANESH CH.MRIG v. SUPTD.PREV — Orissa High Court (2010-04-29)
• CHANDRA SEKHAR PRASA v. R.D.C.,NORTHERN DIVN — Orissa High Court (2010-04-27)
• SANTOSH KU.SAHOO v. STATE — Orissa High Court (2010-04-26)
• SMT.LILI BEHERA v. PREMALATA MALLICK — Orissa High Court (2010-04-22)
• ORISSA LIFT IRRIGN. v. STATE — Orissa High Court (2010-04-16)