A.S.NAIDU

94 recorded High Court judgment(s) · 2001–2010

Courts

Disposal nature

Recent judgments

• SUKANTI SAHOO v. V.C,UTKAL UNIVERSITY — Orissa High Court (2010-06-24)
• SAROJ KU.MOHAPATRA v. STATE — Orissa High Court (2010-04-09)
• SARASWATI DEI v. STATE — Orissa High Court (2010-01-22)
• BAIRAGI SAHU v. BINAYA K.BEHERA — Orissa High Court (2009-05-08)
• HARESH KU.PATEL v. GAGAN DHAL — Orissa High Court (2009-05-07)
• BIDULATA BISWAL v. TRILOCHAN DASH — Orissa High Court (2009-05-07)
• SUBAL CH.NAYAK v. STATE — Orissa High Court (2009-05-04)
• RAFATUN BIBI v. JOINT COMNR. — Orissa High Court (2009-04-30)
• PANUA MALLIK v. CHAIRMAN CUM M.D — Orissa High Court (2009-03-16)
• SURESH KU.BALABANTRA v. STATE — Orissa High Court (2009-03-02)