LexA.S. GADKARI, . V.K. TAHILRAMANI
358 recorded High Court judgment(s) · 2014–2017
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 358 |
Disposal nature
| Disposed Off | 84 |
| OTHERS DISPOSED OFF | 76 |
| APPEAL DISMISSED | 74 |
| DELAY CONDONATED/REJECTED. | 23 |
| PARTLY ALLOWED PARTLY DISMISSED | 19 |
| APPEAL ALLOWED/REVERSED | 19 |
| APPEAL CONFIRMED | 12 |
| Dismissed | 10 |
Recent judgments
- MR. ANIL RATANLAL PATODIA v. MRS. NISHA ANIL PATODIA — Bombay High Court (2017-04-19)
- THE STATE OF MAHARASHTRA v. VITTHAL TUKARAM ATUGADE — Bombay High Court (2016-03-14)
- THE STATE OF MAHARASHTRA v. VITTHAL TUKARAM ATUGADE — Bombay High Court (2016-03-14)
- VITTHAL TUKARAM ATUGADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-03-14)
- VITTHAL TUKARAM ATUGADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2016-03-14)
- LINGAPPA KALLAPPA PATIL v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-10-29)
- MOHAMMAD TABREJ MOHAMMAD ANWARUL HAQ v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-10-29)
- LINGAPPA KALLAPPA PATIL v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-10-29)
- MUBIN @ SALMAN KADAR SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-10-28)
- MUBIN @ SALMAN KADAR SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-10-28)