LexA.S. GADKARI, P.V. HARDAS
980 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 980 |
Disposal nature
| OTHERS DISPOSED OFF | 702 |
| APPEAL DISMISSED | 82 |
| APPEAL CONFIRMED | 68 |
| PARTLY ALLOWED PARTLY DISMISSED | 29 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 20 |
| OTHER DISPOSED OFF | 16 |
| (unspecified) | 15 |
| RULE ABSOLUTE | 12 |
Recent judgments
- RAMPRAKASH RAMPRASAD YADAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-07-13)
- DEVIDAS @ ABA SAWALE @ PATIL v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-07-13)
- ANIL TUKARAM PATIL AND ANR v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2015-07-08)
- HANUMANT BHIVA CHAVAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-07-08)
- HANUMANT BHIVA CHAVAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-07-08)
- ANIL TUKARAM PATIL AND ANR v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2015-07-08)
- RAGHUNATH MACHHINDRA MALI v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-07-07)
- BABAN RAJRAM JAGTAP v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-07-07)
- NITIN SHANTILAL MODHA v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-07-07)
- SUBHASH RAGHUNATH KAMBLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-07-07)