A.S. GADKARI, MILIND N. JADHAV

959 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• LAXMAN NAMDEV BHOSALE v. STATE OF MAHARASHTRA — Bombay High Court (2023-12-05)
• LAXMAN NAMDEV BHOSALE v. STATE OF MAHARASHTRA — Bombay High Court (2023-12-05)
• IVAN COUTO v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2023-09-26)
• MOHD. SALIM NAZIR KHAN v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-11-18)
• ASHOK DHONDIRAM DHAVALE v. STATE OF MAHARASHTRA — Bombay High Court (2022-11-18)
• RADHESHYAM RAMVILAS SAHANI v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-11-18)
• SAMBHAJI JAGTAP v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2022-11-18)
• HANIF HAJI ADAM LULANIYA AND ORS. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2022-11-18)
• BIPIN CHANDRA BISHT v. THE STATE OF MAHARASHTRA — Bombay High Court (2022-11-18)
• RAVINDRA RAGARO INGALE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2022-11-18)