A.S. CHANDURKAR, VINAY JOSHI

316 recorded High Court judgment(s) · 2020–2022

Courts

Bombay High Court

316

Disposed-Off	171
Admitted/Allwd/Granted/Rule Absolute	67
Withdrawn	31
Dismissed/Rule Discharged	26
C.A. Disposed off	9
REJECTED	4
ALLOWED	3
DISMISSED	2

DR. UMAKANT S/O TUKARAMJI DANGORE AND ANOTHER v. DR. PANJABRAO DESHMUKH KRUSHI VIDYAPEETH, AKOLA THROUGH REGISTRAR AND OTHERS — Bombay High Court (2022-07-20)
DR. PRASHANT CHINDHA PAGAR v. THE STATE OF MAHARASHTRA, THR. SECRETARY, DEPT. OF AGRICULTURAL, ANIMAL HUSBANDRY, DAIRY DEV. — Bombay High Court (2022-07-20)
DR. MANISH Y. LADOLE AND OTHERS v. DR. PANJABRAO DESHMUKH KRISHI VIDHYAPEETH, AKOLA THROUGH REGISTRAR AND OTHERS — Bombay High Court (2022-07-20)
DR. PRASHANT CHINDHA PAGAR v. THE STATE OF MAHARASHTRA, THR. SECRETARY, DEPT. OF AGRICULTURAL, ANIMAL HUSBANDRY, DAIRY DEV. — Bombay High Court (2022-06-17)
DR. MANISH Y. LADOLE AND OTHERS v. DR. PANJABRAO DESHMUKH KRISHI VIDHYAPEETH, AKOLA THROUGH REGISTRAR AND OTHERS — Bombay High Court (2022-06-17)
SHRI. MUKUND SAMPATRAO BALVIR v. SMT. RADHABAI W/O ARUNRAO PAL AND OTHERS — Bombay High Court (2022-06-17)
DR. UMAKANT S/O TUKARAMJI DANGORE AND ANOTHER v. DR. PANJABRAO DESHMUKH KRUSHI VIDYAPEETH, AKOLA THROUGH REGISTRAR AND OTHERS — Bombay High Court (2022-06-17)
KAMLAKAR JANRAOJI TUPAT v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, URBAN DEVELOPMENT DEPT. MUMBAI AND ANOTHER — Bombay High Court (2022-06-10)
RUBEENA YASMEEN MOHD. IQBAL v. EDUCATION OFFICER (PRIMARY), ZILLA PARISHAD, AKOLA AND ANOTHER — Bombay High Court (2022-05-06)
MANIK S/O MAROTI TIWADE v. STATE OF MAHARASHTRA, THROUGH THE COLLECTOR, NAGPUR AND OTHERS — Bombay High Court (2022-05-06)