A.S. CHANDURKAR, NITIN B. SURYAWANSHI

281 recorded High Court judgment(s) · 2020–2021

Courts

Bombay High Court

281

Disposed-Off	119
C.A. Disposed off	52
DISMISSED	50
ALLOWED	17
PARTLY ALLOWED	12
Withdrawn	11
Admitted/Allwd/Granted/Rule Absolute	5
DISPOSED OFF	4

VIJAY S/O RAMRAO DHAKITE v. THE SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE, THR. DY. DIRECTOR /SECRETARY AND OTHERS. — Bombay High Court (2021-08-06)
NATTHUJI S/O BAPURAOJI SAWAI (NOW DEAD) THROUGH LRS. VILAS S/O NATTHUJI SAWAI AND OTHERS v. THE EXECUTIVE ENGINEER, BEMBLA PROJECT, YAVATMAL DIVISION, YAVATMAL — Bombay High Court (2021-03-12)
DHANRAJ HARICHANDJI KHANDELWAL v. STATE OF MAH. THR. COLLECTOR, WARUD AND ORS — Bombay High Court (2021-03-05)
SHRI BHARATBHUSHAN S/O GYANCHAND MADAN AND OTHERS v. SHRI KAMALKISHOR S/O KISHANLAL JAISWAL — Bombay High Court (2021-03-05)
DHANRAJ HARICHANDJI KHANDELWAL v. STATE OF MAH. THR. COLLECTOR, WARUD AND ORS — Bombay High Court (2021-03-05)
SMT. LAXMI WD/O PARAG THAWARE, (LAXMI D/O RAMESH DEKATE) AND OTHERS v. SHRI SANTOSH S/O RAJARAM THAWARE — Bombay High Court (2021-02-23)
KARTIK NARAYAN DHAWLE v. VAISHALI KARTIK DHAWLE — Bombay High Court (2021-02-23)
STATE OF MAHA. THRU. EXECUTIVE ENGINEER v. KHARE and TARKUNDE AND ANOR. — Bombay High Court (2021-02-18)
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION THROUGH CHIEF EXECUTIVE OFFICER AND OTHERS v. GOVARDHANI CONSTRUCTION COMPANY THROUGH PARTNER VIJAY NARAYAN MHATRE — Bombay High Court (2021-02-11)
SMT. MEGHA WD/O AMOL PADOLE v. VASANTRAO S/O GOVINDAJI PADOLE AND ANOTHER — Bombay High Court (2021-02-11)