A.S. CHANDURKAR

9,004 recorded High Court judgment(s) · 2003–2023

Courts

Bombay High Court

9004

Admitted/Allwd/Granted/Rule Absolute	2282
C.A. Disposed off	2171
Dispossed Off/Dismiss for Default	1202
Disposed-Off	724
Dismissed/Rule Discharged	713
Disposed Off	293
Withdrawn	263
DISPOSED OFF	249

KU. ARPANA D/O PRITHVIRAJ PUNWATKAR v. SHRIRANG S/O SHRIPAT PUNEKAR AND OTHERS — Bombay High Court (2023-11-04)
KU. ARPANA D/O PRITHVIRAJ PUNWATKAR v. SHRIRANG S/O SHRIPAT PUNWATKAR AND OTHERS — Bombay High Court (2023-10-27)
MD. NAFIS S/O SHIFAT KHAN v. THE ELECTION COMMISSION OF INDIA THR. CHIEF ELECTION COMMISSIONER, NEW DELHI (Deleted)AND OTHERS — Bombay High Court (2023-09-29)
MD. NAFIS S/O SHIFAT KHAN v. THE ELECTION COMMISSION OF INDIA THR. CHIEF ELECTION COMMISSIONER, NEW DELHI AND OTHERS — Bombay High Court (2023-09-01)
TIKARAM S/O JAIRAM BHURE AND ANOTHER v. GAJANAN S/O JAIRAM BHURE — Bombay High Court (2023-06-23)
SAU. VANDANA WD/O NILESH BHAGAT AND OTHERS v. SAU. ASHA NILESH BHAGAT AND OTHERS — Bombay High Court (2023-06-23)
KHURSID ANWAR NOOR MOHAMMAD v. THE PRESIDING OFFICER, SCHOOL TRIBUNAL AND ORS. — Bombay High Court (2023-06-23)
PRAMOD S/O MAROTRAO MESHRAM v. ASHOK GOVINDRAO SARDAR AND OTHERS — Bombay High Court (2023-06-23)
SYED GUFRAN S/O SYED BURHAN v. RAMDAS S/O NARAYANRAO PANDE AND ANOTHER — Bombay High Court (2023-06-23)
THE COMMISSIONER, WOMEN AND CHILD DEVELOPMENT, PUNE AND OTHERS v. MALTI WD/O RAMBHAU CHETULE — Bombay High Court (2023-06-23)