LexA.S. CHANDURKAR, ABHAY J. MANTRI
212 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 212 |
Disposal nature
| DISPOSED OFF | 77 |
| RULE ABSOLUTE | 36 |
| Disposed-Off | 25 |
| ALLOWED | 18 |
| C.A. Disposed off | 17 |
| DISMISSED | 14 |
| DISPOSED OFF AS A WITHDRAWN | 13 |
| Withdrawn | 7 |
Recent judgments
- SACHIN S/O MADAN JANBANDHU AND ANOTHER v. NAGPUR IMPROVEMENT TRUST (NIT), THR. DIVISIONAL OFFICER (WEST), NAGPUR AND ANOTHER — Bombay High Court (2024-01-05)
- ARJUN RAGHUNATH WANKHEDE v. THE NAGPUR IMPROVEMENT TRUST, NAGPUR THR. ITS CHAIRMAN AND OTHERS — Bombay High Court (2024-01-05)
- MOHAMMED ZUBAIR AHSAN S/O MOHAMMED SOHAIL ANWAR v. NAGPUR IMPROVEMENT TRUST (NIT), THR. DIVISIONAL OFFICER (WEST), NAGPUR AND ANOTHER — Bombay High Court (2024-01-05)
- MEERABAI W/O SHALIKRAM CHAUDHARI v. STATE OF MAHA., THR. ITS CHIEF SECRETARY, MUMBAI AND OTHERS — Bombay High Court (2023-12-22)
- M/S. VIJAY CONSTRUCTION, THR. PARTNER, MR. HARDIK PATEL, NAGPUR v. STATE OF MAHARASHTRA, THR. COLLECTOR, NAGPUR AND OTHERS — Bombay High Court (2023-12-22)
- RAJESH S/O MADHUKARRAO MOTGHARE v. STATE OF MAHA., THR. SECRETARY, URBAN DEVELOPMENT DEPT., MUMBAI AND ORS. — Bombay High Court (2023-12-01)
- SANIYA FATIMA RAHMAN D/O MOHD. NAEEMUR RAHMAN AND ANOTHER v. THE NATIONAL MEDICAL COMMISSION THR. SECRETARY, NEW DELHI AND ORS. — Bombay High Court (2023-11-10)
- USHA W/O RAJU TURANKAR AND ANOTHER v. GENERAL MANAGER WESTERN COALFIELDS LTD., MAJRI AREA, CHANDRAPUR AND OTHERS — Bombay High Court (2023-11-10)
- SUBHASH KANIRAM RATHOD v. DIRECTOR OF MARKETING, MAHARASHTRA STATE, PUNE AND OTHERS — Bombay High Court (2023-11-10)
- ASHWIN BHAGWANTRAO SABALE AND OTHERS v. THE STATE OF MAHARASHTRA, THR. SECRETARY, DEPT. OF SCHOOL EDUCATION AND SPORTS, MUMBAI AND OTHERS — Bombay High Court (2023-11-10)