LexA.S. CHANDURKAR, A.S. OKA
627 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 627 |
Disposal nature
| Disposed Off | 306 |
| Rejected | 83 |
| Allowed To be withdrawn | 61 |
| (unspecified) | 56 |
| Allowed | 48 |
| Transfer to other Court | 15 |
| Dismissed | 13 |
| Rule Made Absolute | 11 |
Recent judgments
- DR. VIJAY DINKARRAO SHINDE and ORS . v. STATE OF MAH. and ANR . — Bombay High Court (2014-11-10)
- DR. VIJAY DINKARRAO SHINDE and ORS . v. STATE OF MAH. and ANR . — Bombay High Court (2014-11-10)
- DR. PRAFULLA B. DESAI v. MR. PADMA CHANDRA SINGHI AND ORS — Bombay High Court (2014-10-14)
- YUVRAJ RAMCHANDRA PAWAR v. DR. RAMASWAMI N. AND ORS — Bombay High Court (2014-10-13)
- SANJAY SOPAN NANAWARE v. CHHAYA SANJAY NANAWARE — Bombay High Court (2014-10-13)
- YUVRAJ RAMCHANDRA PAWAR v. DR. RAMASWAMI N. AND ORS — Bombay High Court (2014-10-13)
- JATING SHIVAPPA JAMKHANDI v. LALITA JATING JAMKHANDI — Bombay High Court (2014-09-23)
- MRS. SANGEETA PRASHANT KHOPKAR v. DR. PRASHANT MOHAN KHOPKAR — Bombay High Court (2014-09-15)
- MRS. SANGEETA PRASHANT KHOPKAR v. DR. PRASHANT MOHAN KHOPKAR — Bombay High Court (2014-09-15)
- SAYEED MOHAMMED YUSUF MUKADAM v. NOORUNNISA SAYEED MUKADAM — Bombay High Court (2014-09-04)