A.S. CHANDURKAR

103 recorded High Court judgment(s) · 2013–2025

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Courts

Bombay High Court

103

Disposal nature

Disposed-Off	26
DISPOSED OFF	25
DISMISSED AS WITHDRAWN	16
DISMISSED	15
RULE ABSOLUTE	6
Dismissed/Rule Discharged	4
Withdrawn	3
DISPOSED OFF AS A WITHDRAWN	3

Recent judgments

RAJU S/O MADHUKAR INGLE v. THE GOVERNMENT OF MAHA., DEPT. OF EDUCATION, MUMBAI AND OTHERS — Bombay High Court (2025-02-14)
G. T. BIO SCIENCES PVT. LTD., NAGPUR, THR. DIRECTOR, VITTHAL NARAYANRAO DUDHE v. THE STATE OF MAHARASHTRA, THR. SECRETARY, PUBLIC HEALTH AND FAMILY WELFARE DEPT., MUMBAI AND ANR. — Bombay High Court (2025-02-14)
KISHOR GAJANAN LODE v. STATE OF MAHARASHTRA, THR. JT. DIRECTOR, HIGHER EDUCATION, NAGPUR DIVISION, NAGPUR AND ORS — Bombay High Court (2025-02-14)
SHRIKANT WASUDEO GATHE v. THE S.T. CASTE CERTIFICATE SCRUTINY COMMITTEE, AMRAVATI THR. MEMBER SECRETARY AND ORS — Bombay High Court (2025-02-14)
PRAVIN S/O KISAN PRADHAN v. THE COLLECTOR, AKOLA AND OTHERS — Bombay High Court (2025-02-14)
KORADI PRAKALP MATSYA VYAVSAY CO-OP. SOCIETY LTD.,THR. CHAIRAMAN, WASIM KHAN HABIB KHAN PATHAN v. DISTRICT LEVEL TANK ALLOTMENT COMMITTEE, THR. CHAIRMAN/ASST. COMMISSIONER OF FISHERY(TECHICAL) — Bombay High Court (2025-02-14)
RUHANT MAZOOR SAHKARI SANSTHA MARYADIT, JAMB, MOHADI, THR. PRESIDENT v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, WATER RESOURCES DEPT., MUMBAI AND ANOTHER — Bombay High Court (2025-02-14)
HEMANTKUMAR RAMBHAU BHAGAT v. THE STATE INFORMATION COMMISSION, AMRAVATI THR. COMMISSIONER AND ORS. — Bombay High Court (2025-02-14)
NARAYAN BALIRAM MORE AND OTHERS v. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORP., THR. CHIEF EXECUTIVE OFFICER, MUMBAI AND ANOTHER — Bombay High Court (2025-02-14)
JAIPRAKASH S/O NAGOJI DHONGADE v. THE ZONAL MANAGER, LIC OF INDIA WEST ZONE, MUMBAI AND ANR. — Bombay High Court (2023-10-20)