A.S.BOPANNA,H.B.PRABHAKARA SASTRY

152 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• THE SR. DN. MANAGER, v. LAXMAN IRAPPA PAVATE, — Karnataka High Court (2017-08-10)
• LAXMAN IRAPPA PAVATE, v. GANGAMMA ADIVEPPA PAVATE — Karnataka High Court (2017-08-10)
• STATE OF KARNATAKA v. CHANDRASHEKAR S/O. DURGAPPA HARIJANA — Karnataka High Court (2017-08-09)
• SANGAMESH S/O BASAVANTHAPPA KAMASHETTY v. SRI. HANUMANTHAPPA UDACHAPPA TALWAR — Karnataka High Court (2017-08-09)
• THE TASK WORKS EMPLOYEES ASSOCIATION v. SRI L.D. CHANDRAKANT — Karnataka High Court (2017-08-09)
• MAHADEVAGOUDA SIDDALINGAGOUDA PATIL v. HANUMANTAPPA UDACHAPPA TALAWAR — Karnataka High Court (2017-08-09)
• VASANTAVVA W/O SANGAPPA TUGALAGATTI v. SUMITRA W/O SHIVANDAND MAST @ TULASIGER — Karnataka High Court (2017-08-09)
• SMT. PURAD NETRAVATHI v. THE JOINT DIRECTOR — Karnataka High Court (2017-08-09)
• ANADRAO BALAKRISHNA KULAKARNI v. HANUMANTAPPA UDACHAPPA TALAWAR — Karnataka High Court (2017-08-09)
• SMT.VENKATARTNAMMA, v. THE DIRECTOR OF — Karnataka High Court (2017-08-09)