A.S.BOPANNA

17,075 recorded High Court judgment(s) · 2009–2018

Courts

Karnataka High Court

17075

DISPOSED	14808
ALLOWED	909
Dismissed for Non-Prosecution	526
DISMISSED	512
Partly Allowed	133
Converted	100
IA/Memo/VK/OP in disposal	64
REJECTED	8

SRI S KARIBASAPPA v. SRI S JAGADEVAPPA @ SOPPINA JAGADEVAPPA — Karnataka High Court (2018-09-27)
C M ARJUNGOWDA v. NEELEGOWDA — Karnataka High Court (2018-09-27)
R MUNIRAJU v. SMT INDIRA RAMAPRAKASH — Karnataka High Court (2018-09-27)
PRASHANTH v. K.S. SRIKANTHA JOIS — Karnataka High Court (2018-09-27)
SRI D S RAGHAVA v. STATE BANK OF INDIA — Karnataka High Court (2018-09-07)
THE DEPUTY COMMISSIONER v. P ZAINUDDIN — Karnataka High Court (2018-08-20)
SMT CHINNA PAPAMMA v. SRI RAMARAJU — Karnataka High Court (2018-08-20)
VEERAMANI SHASTRI v. BHARAT ELECTRONICS LTD — Karnataka High Court (2018-08-03)
PEOPLES EDUCATION TRUST (R) v. THE STATE OF KARNATAKA — Karnataka High Court (2018-08-03)
M/S ESCORTS & GOETZE LABOURERS HITARAKSHANA HORATA v. THE MANAGEMENT OF FEDERAL MOGUL GOETZE INDIA LTD — Karnataka High Court (2018-08-03)