A.S.BOPANNA,B.SREENIVASE GOWDA

196 recorded High Court judgment(s) · 2014–2014

Courts

Karnataka High Court

196

DISPOSED	144
DISMISSED	25
Partly Allowed	14
ALLOWED	4
Converted	3
IA/Memo/VK/OP in disposal	2
ALLOWED AND REMANDED	2
Dismissed for Non-Prosecution	2

SACHIN S/O. PRAKASH PATTANSHETTY v. THE STATE OF KARNATAKA — Karnataka High Court (2014-06-02)
SATAGOUDA S/O.MALAGOUDA PATIL v. ABDUL REHAMAN — Karnataka High Court (2014-04-30)
JANAKIBAI v. GOVERNMENT OF KARNATAKA — Karnataka High Court (2014-04-30)
BASALINGAYYA S/O IRAYYA MATHAD v. A N PATIL — Karnataka High Court (2014-04-30)
SRI MARUTEPPA v. SRI NAGAPPA — Karnataka High Court (2014-04-30)
SHANKARAPPA S/O. BASAPPA KULKARNI v. DENA BANK, HUBLI — Karnataka High Court (2014-04-29)
KRISHNAJI HANAMANTHBHATTA NIMBARGI v. THE SPECIAL LAND ACUQISITION, — Karnataka High Court (2014-04-29)
SUBHASHCHANDRA S/O. VENKATESH v. THE MANAGEMENT OF — Karnataka High Court (2014-04-29)
ANDAPPA S/O SHANKRAPPA BOLAREDDY v. SRI M PRASAD S/O M RANGAPPA — Karnataka High Court (2014-04-28)
THE COMMISSIONER v. BELLARY MAHANAGARA PALIKE, — Karnataka High Court (2014-04-28)