A S BOPANNA

746 recorded High Court judgment(s) · 2015–2018

Courts

Karnataka High Court

746

DISPOSED	679
DISMISSED	43
Dismissed for Non-Prosecution	8
Partly Allowed	6
ALLOWED	4
Converted	3
IA/Memo/VK/OP in disposal	2
ALLOWED AND REMANDED	1

THE DIVISIONAL MANAGER v. SMT.RATNAMMA W/O NINGAPPA BANDARI — Karnataka High Court (2018-06-29)
THE BRANCH MANAGER v. RAMESH AND ANR — Karnataka High Court (2018-06-28)
HAJERA BEGUM AND ORS v. SRI.KISHAN AND ANR — Karnataka High Court (2018-06-28)
YALLAPPA v. THE CHIEF ENGINEER, M AND MIP AND ORS — Karnataka High Court (2018-06-28)
SHARANAPPA S/O MALLAPPA BY LRS v. THE SPL.LAND ACQUISITION OFFICER — Karnataka High Court (2018-06-27)
SHRI TARAKANTH S/O BHIMSHANKAR GAIKWAD v. THE PRINCIPAL AND ORS — Karnataka High Court (2018-06-27)
NEKRTC VIJAYPUR v. KASHINATH S/O KRISHNAJ NALWADE — Karnataka High Court (2018-06-27)
THE UNITED INDIA INSURANCE v. HASANSAB AND ANR — Karnataka High Court (2018-06-27)
MOHD ZAKEER S/O MUNEERSAB MULLA v. SALAMATH S/O SABER ALI — Karnataka High Court (2018-06-27)
KALYANAPPA BY LRS v. THE SPECIAL LAND ACQUISITION OFFICER AND ANR — Karnataka High Court (2018-06-27)