A.S. AGUIAR, V.C. DAGA

94 recorded High Court judgment(s) · 2005–2005

Courts

Disposal nature

Recent judgments

• ASSOCIATED BEARING CO. LTD. v. C.I.T.-V, BOMBAY. — Bombay High Court (2005-10-07)
• C.I.T.-III, BOMBAY. v. M/S.EMRALD CO.LTD. — Bombay High Court (2005-09-30)
• THE C.I.T.BOMBAY CITY-IV BOMBAY v. M/S.MAGANLAL CHAGANLAL PVT.LTD., BOMBAY. — Bombay High Court (2005-09-30)
• VISSANJI SONS and CO.LTD. v. C.I.T. BOMBAY. — Bombay High Court (2005-09-30)
• THE C.I.T. BOMBAY v. BHOR INDUSTRIES PVT.LTD. BOMBAY — Bombay High Court (2005-08-19)
• M/S CHITRALEKHA BUILDERS AND ANR v. GIC EMPLOYEES SONAL VIHAR CO-OP SOC LTD ORS — Bombay High Court (2005-08-19)
• M/S.HARIBHAKTI and CO. v. C.I.T.-II, BOMBAY. — Bombay High Court (2005-08-12)
• PAMWI SPECIALITY and TISSUEPAPERS LTD.(KNOW KNOWN ASPAMWI TISSUE LTD.,BOMBAY. v. C.I.T.-VI, BOMBAY. — Bombay High Court (2005-08-12)
• C.I.T. KOLHAPUR. v. SHRI P.D.KULKARNI, ICHALKARANJI. — Bombay High Court (2005-08-11)
• THE C.I.T.B.C-II, BOMBAY v. SHANTILAL K. SOMAIYA — Bombay High Court (2005-08-10)