A.S.AGUIAR

28 recorded High Court judgment(s) · 2001–2002

Courts

Bombay High Court

Dispossed Off/Dismiss for Default	14
Rejected at Admission Stage	5
Admitted/Allowed/Granted/Rule Absolute	5
Disposed of	2
Withdrawn	1
Dismissed/Rule Discharged	1

SATCHIDANANDA S.SINAI KAKODKAR and ORS. v. MAGAXAMA R.SINAI CACODCAR(DEC) and ORS. — Bombay High Court (2002-04-19)
DATTARAM V.PARAB(DEC)BY LRS and ANR. v. SATISH V.PARAB and ANR. — Bombay High Court (2002-04-11)
SAVIO MONTEIRO v. PASCOL BARBOSA NORONHA and ORS. — Bombay High Court (2002-04-11)
STATE THROUGH C.I.D. v. RAM SINGH ALIAS PRAVEEN KAUSHAL ALIAS GULAB SINGH — Bombay High Court (2002-04-10)
UNITED MINE WORKERS UNION and ANR. v. UNION OF INDIA and ORS. — Bombay High Court (2002-03-28)
STATE OF GOA v. SMT.SHANTABAI S.B.CACULO AND ORS. — Bombay High Court (2002-03-22)
SAVLO SHAMBHU NAIK v. JOAQUIM S.FERNANDES AND ORS. — Bombay High Court (2002-03-21)
GOAPLAST PVT. LTD. v. SHRI CHICO U. D'SOUZA — Bombay High Court (2002-03-16)
MRS.SUNITA HARI PRABHU and ANR. v. SHRI.PRABHAKAR SHRIPAD DHOND and ORS. — Bombay High Court (2002-03-15)
STATE OF GOA v. RAM SHARMA AND ANR. — Bombay High Court (2002-03-15)