A.RAMAMURTHI(RETD.)

73 recorded High Court judgment(s) · 2019–2026

Courts

Madras High Court

SETTLED BEFORE THE LOK-ADALATS	59
DISMISSED FOR NOT PRESSED	6
DISPOSED OF	3
WITHDRAWN DISMISSED	2
DISMISSED AS SETTLED OUT OF COURT	1
DISMISSED AS INFRUCTUOUS	1
ORDERED ON TERMS	1

Rojavathi v. Selvakumar — Madras High Court (2026-03-14)
The Manager, Reliance General Insurance Co.Ltd, v. M. SANTHI — Madras High Court (2026-03-14)
THE MANAGMENT v. A RAJAGOPAL — Madras High Court (2026-03-14)
LOGANATHAN v. K.JANARTHANAN — Madras High Court (2026-03-14)
V.Mathiyazhagan, v. Gokulakrishnan, — Madras High Court (2026-03-14)
The Managing Director v. M. Vasanthakumar alias Ajith — Madras High Court (2026-03-14)
R.Baskar v. S.Adhimoolam — Madras High Court (2026-03-14)
GNANESWARY.R v. Balaji E.N — Madras High Court (2026-03-14)
Reliance General Insurance Co. Ltd v. Karpagam — Madras High Court (2026-03-14)
Reliance General Insurance Co. Ltd v. Kalaivani — Madras High Court (2026-03-14)