LexA.RAMAMURTHI (LOK-I)
25 recorded High Court judgment(s) · 2008–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 25 |
Disposal nature
| SETTLED BEFORE THE LOK-ADALATS | 19 |
| WITHDRAWN DISMISSED | 3 |
| DISPOSED OF | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
| DISMISSED | 1 |
Recent judgments
- M/S NATIONAL INSURANCE v. SAKUNTHALA — Madras High Court (2018-09-24)
- K.PADMAVATHY v. K.A.V.VETRIVEL, M/A55 YRS — Madras High Court (2018-09-24)
- THE ORIENTAL INSURANCE CO LTD v. B.MALLIKA — Madras High Court (2018-02-12)
- V.VIMAL v. RAMESH — Madras High Court (2018-02-12)
- L. CHRISTINA v. M. ELANGOVAN — Madras High Court (2018-02-12)
- R.SUSILA v. STATE EXPRESS TRANSPORT — Madras High Court (2017-10-10)
- THE DIVISIONAL MANAGER v. MINOR JAYASHRI D/O VELU — Madras High Court (2017-10-06)
- THE DIVISIONAL MANAGER v. VELU — Madras High Court (2017-10-06)
- THE MANAGER v. K.LOGANATHAN — Madras High Court (2017-09-18)
- RENUGA AMMAL v. SUBRAMANIA PILLAI — Madras High Court (2017-01-11)