LexA RAMALINGESWARA RAO
19,034 recorded High Court judgment(s) · 2003–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 19001 |
| Andhra Pradesh High Court | 33 |
Disposal nature
| DISPOSED OF NO COSTS | 6669 |
| ALLOWED NO COSTS | 2473 |
| DISMISSED NO COSTS | 1889 |
| WITHDRAWN | 1798 |
| DISMISSED AS INFRUCTUOUS | 1644 |
| CLOSED NO COSTS | 1619 |
| DISMISSED | 1299 |
| DISMISSED FOR DEFAULT | 1213 |
Recent judgments
- Sri. J. Gopal Reddy v. State of Telangana — Telangana High Court (2018-07-31)
- Persam Ramalakshmamma W/o. Rama Mohan Reddy, v. The State of Andhra Pradesh, rep by its Prl Secretary, — Telangana High Court (2018-05-02)
- T.RAJAMOULI, KARIMNAGAR DIST v. PRL. SECRETARY, MUNICIPAL ADMIN., HYD AND 2 OTHERS — Telangana High Court (2018-05-02)
- T BHEMAMMA v. MINES AND GEOLOGY REP. BY PRL.SECY., HYD., AND 3 OTHERS, — Telangana High Court (2018-05-02)
- S JANGAIAH GOUD, MAHABUBNAGAR DIST v. THE DY.COMMISSIONER OF PROHIBITION AND EXCISE AND 3 OTHERS — Telangana High Court (2018-05-02)
- Dr.N.Madhava Rao, S/o.Late N.Krishnaji, v. The State of Telangana, Rep. by its Principal Secretary, — Telangana High Court (2018-05-01)
- P SANJEEV KUMAR AND ANOTHER, v. PRL.SECY., ENDOWMENTS DEPT., HYD., AND 2 OTHERS, — Telangana High Court (2018-05-01)
- M/s.Gokul Constructions v. The State of Telangana — Telangana High Court (2018-05-01)
- A GEETA DEVI v. Dr. A. Ashok, IAS. — Telangana High Court (2018-05-01)
- M. Venkanna v. Mr. S. Sudheer Kumar, — Telangana High Court (2018-04-30)