LexA.RAJASHEKER REDDY,T.VINOD KUMAR
99 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 99 |
Disposal nature
| DISPOSED OF NO COSTS | 40 |
| WITHDRAWN | 24 |
| DISMISSED NO COSTS | 9 |
| DISMISSED | 7 |
| ALLOWED NO COSTS | 7 |
| COMPROMISE | 6 |
| CLOSED NO COSTS | 3 |
| DISMISSED AS INFRUCTUOUS | 3 |
Recent judgments
- M/s. Dhanya and co v. Andhra Bank — Telangana High Court (2020-12-24)
- M/s. Devarakonda Educational Society, v. SVC Co-Operative Bank Limited. — Telangana High Court (2020-12-18)
- M/s Abhiram Infra Projects Pvt. Ltd. v. State Bank of India — Telangana High Court (2020-12-18)
- Smt. M. Sreemani Rao v. Bank of India — Telangana High Court (2020-12-17)
- Sri.Gollamandala Ramesh Babu v. Union of India — Telangana High Court (2020-12-17)
- Venkat Rao Patil v. The Institution of Lokayukta and Upalokayuta, — Telangana High Court (2020-12-17)
- Smt Ch Laxmi v. The Union Bank (erstwhile Andhra Bank) — Telangana High Court (2020-12-17)
- M/s. Vaishnavi Industries and 2 others v. State Bank of India — Telangana High Court (2020-12-17)
- Bank of Baroda ARM Branch v. Sri Srinivas Kanamata Reddy — Telangana High Court (2020-12-17)
- Union of India v. Sri. K. Devender — Telangana High Court (2020-12-11)