LexA.RAJASHEKER REDDY,SAMBASIVARAO NAIDU
78 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 78 |
Disposal nature
| DISPOSED OF NO COSTS | 73 |
| ALLOWED NO COSTS | 2 |
| WITHDRAWN | 1 |
| PARTLY ALLOWED NO COSTS | 1 |
| DISMISSED | 1 |
Recent judgments
- Dr.Venkata Aravind Mukta v. State of Telangana — Telangana High Court (2022-03-29)
- Gajagowni Tejesh Sai and 4 others v. The State of Telangana and another — Telangana High Court (2022-03-29)
- M. Krishna Priya v. The State of Telangana — Telangana High Court (2022-03-29)
- Dr N.Phani Raj v. State of Telangana and another — Telangana High Court (2022-03-29)
- Baira Srujana v. The State of Telangana — Telangana High Court (2022-03-29)
- Dr.Mukta Anil Aditya v. State of Telangana adn another — Telangana High Court (2022-03-29)
- Smt. Ayesha Siddiqa v. The State of Telangana — Telangana High Court (2022-03-29)
- Mandolla Alekhya v. The State of Telangana — Telangana High Court (2022-03-29)
- The Union of India v. K. Narsing Rao — Telangana High Court (2022-03-29)
- Samala Satwikk Chaitanya v. The State of Telangana — Telangana High Court (2022-03-29)