LexA.RAJASHEKER REDDY,R.SUBHASH REDDY
24 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 24 |
Disposal nature
| ALLOWED NO COSTS | 10 |
| CLOSED NO COSTS | 9 |
| DISMISSED NO COSTS | 4 |
| DISMISSED | 1 |
Recent judgments
- Andhra Bank, (A Government of India undertaking), v. M.Venkateshwara Rao, — Telangana High Court (2015-10-09)
- V Rama Rao v. Sri C V R Rajendran, — Telangana High Court (2015-10-09)
- M Satyavathi (since died) as per LRs. v. Sri C V R Rajendran, — Telangana High Court (2015-10-09)
- Andhra Bank, represented by its Chairman AND managing v. V.Rama Rao, — Telangana High Court (2015-10-09)
- Andhra Bank , v. G.Satyanarayana, — Telangana High Court (2015-10-09)
- M Venkateshwara Rao, v. Sri C V R Rajendran, — Telangana High Court (2015-10-09)
- G Satyanarayana v. Sri C V R Rajendran, — Telangana High Court (2015-10-09)
- Andhra Bank, represented by its Chairman AND managing v. M.Satyavathi, — Telangana High Court (2015-10-09)
- Y.Rajendra v. Sri TV Surya Prakash — Telangana High Court (2015-08-14)
- Sri Bramaiah, v. Sri T.N.Ramalingam, — Telangana High Court (2015-07-17)