LexA.RAJASHEKER REDDY,P NAVEEN RAO
82 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 82 |
Disposal nature
| DISPOSED OF NO COSTS | 52 |
| ALLOWED NO COSTS | 17 |
| WITHDRAWN | 4 |
| DISMISSED NO COSTS | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED | 2 |
| CLOSED NO COSTS | 2 |
Recent judgments
- M/s. Komal Rubber Factory (K.R.F) v. The State of Telangana, And 4 Others — Telangana High Court (2020-06-17)
- M/s. Shohail Plastic v. The State of Telangana — Telangana High Court (2020-06-17)
- M/s. Divya Shakti Polymers v. The State of Telangana — Telangana High Court (2020-06-17)
- Ws. Jaya Laxmi Industries v. The State of Telangana — Telangana High Court (2020-06-17)
- M/s. Raj Laxmi Trading Company v. The State of Telangana and 4 others — Telangana High Court (2020-06-17)
- M/s. Sri Salasar Corporation v. The State of Telangana and 4 Others — Telangana High Court (2020-06-17)
- M/s. lqbal Plastic v. The State of Telangana and 4 Others — Telangana High Court (2020-06-17)
- M/s. Rishabh Plastics v. The State of Telangana and 4 Others — Telangana High Court (2020-06-17)
- M/s. Ashadeep Polymers v. The State of Telangana and 4 Others — Telangana High Court (2020-06-17)
- M/s. Venus Polymers v. The State of Telangana and 4 others — Telangana High Court (2020-06-17)