LexA.RAJASHEKER REDDY,K.LAKSHMAN
120 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 120 |
Disposal nature
| DISPOSED OF NO COSTS | 46 |
| WITHDRAWN | 24 |
| ALLOWED NO COSTS | 16 |
| DISMISSED | 8 |
| DISMISSED NO COSTS | 7 |
| DISMISSED AS INFRUCTUOUS | 7 |
| PARTLY ALLOWED NO COSTS | 4 |
| CLOSED NO COSTS | 4 |
Recent judgments
- Mr Charla Lakshmi Surender Reddy v. The Authorised Officer Regional Manager — Telangana High Court (2020-12-31)
- M/s Classic Chemicals Limited v. The Debts Recovery Tribunal-II and 2 others — Telangana High Court (2020-12-31)
- M/s. Ameya Laboratories Ltd Mazdoor Sangh and 9 Others v. Asset Reconstruction Company India Limited (Arcil) and 6 Others — Telangana High Court (2020-12-31)
- M/s.AVR Zinc Products Pvt Ltd., v. UCO Bank — Telangana High Court (2020-12-31)
- Smt.Narriburu Lakshmi v. Authorized Officer — Telangana High Court (2020-12-31)
- Union of India v. Adem Prabhakar — Telangana High Court (2020-12-31)
- Union of India v. T.V.P. Latha — Telangana High Court (2020-12-31)
- Smt. K. A. Lakshmi Kumari v. M/s Bank of Baroda — Telangana High Court (2020-12-31)
- Mr. Dasa Bikshamaiah And Another v. The Authorised Officer and 2 Others — Telangana High Court (2020-11-23)
- Gangadhari Rajyalaxmi v. The State of Telangana And 7 Others — Telangana High Court (2020-10-10)