LexA.RAJASHEKER REDDY,K.C.BHANU
25 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 25 |
Disposal nature
| DISMISSED | 14 |
| ALLOWED NO COSTS | 4 |
| CLOSED NO COSTS | 3 |
| DISPOSED OF NO COSTS | 2 |
| DISMISSED NO COSTS | 1 |
| WITHDRAWN | 1 |
Recent judgments
- Dr. P.S.V. Srinivasa Rao v. Dr. Malakondaiah Naidu, — Telangana High Court (2015-01-30)
- T. Sai Reddy, v. Sri A.K Khan IPS — Telangana High Court (2015-01-30)
- B. Ravinder v. Ms. P. Usha Rani, — Telangana High Court (2014-09-20)
- C. Krishna Babu, v. M/s Narne Estates Pvt., Ltd., — Telangana High Court (2014-07-18)
- Ch.Rajalingam, v. Sri Mrutyunjaya Sahu, IAS, — Telangana High Court (2014-07-18)
- Smt. Iduru Ayllamma, v. Sri Posani Venkateshwarlu, — Telangana High Court (2014-07-18)
- The Government of Andhra Pradesh, v. New Loyola Model Educational Society, — Telangana High Court (2013-10-11)
- The Government of Andhra Pradesh v. New Loyola Model Educational Society — Telangana High Court (2013-10-11)
- Smt. Iduru Ayilamma, v. Government of India, — Telangana High Court (2013-10-10)
- Muppidi Srinivasa Rao, v. The Jangareddygudem Nagar Panchayat, — Telangana High Court (2013-10-10)