LexA.RAJASHEKER REDDY,G SRI DEVI
158 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 158 |
Disposal nature
| ALLOWED NO COSTS | 70 |
| DISPOSED OF NO COSTS | 22 |
| CLOSED NO COSTS | 19 |
| DISMISSED AS INFRUCTUOUS | 17 |
| DISMISSED | 16 |
| WITHDRAWN | 11 |
| DISMISSED AS NON PROSECUTION | 2 |
| DISPOSED OF AS INFRUCTUOUS | 1 |
Recent judgments
- M/s Yada Spices Pvt. Ltd. v. Sri K.Sanjeevulu — Telangana High Court (2022-01-28)
- Dinesh Kumar Agarwal and 7 Others v. Canara Bank and Another — Telangana High Court (2022-01-28)
- Annasani , Hanumasani Rajender Kumar S/o. A Laxmaiah v. Annasani Anasuya , A.Hamsamma C/o. A.LAxmaiah — Telangana High Court (2021-11-30)
- Ghadiam Harshavardhan Reddy v. State of Telangana — Telangana High Court (2021-11-30)
- SECY., GOVT. OF INDIA, NEW DELHI v. G.S.R.K.R. VIJAY KUMAR AND 9 ORS. — Telangana High Court (2021-10-29)
- Jasthi Anusri v. Kompally Karunakar — Telangana High Court (2021-10-29)
- Jasthi Anusri v. Pathiri Venkatesham — Telangana High Court (2021-10-29)
- P. Lalu Prasad, v. Kompally Karunakar, — Telangana High Court (2021-10-29)
- Smt Tumpa Mahato v. The State of Telangana — Telangana High Court (2021-10-05)
- M/s Uma Real Consultants (India) Private Limited v. Indian Bank and 2 others — Telangana High Court (2021-10-05)