LexA.RAJASHEKER REDDY,CHILLAKUR SUMALATHA
82 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 82 |
Disposal nature
| ALLOWED NO COSTS | 48 |
| DISPOSED OF NO COSTS | 12 |
| DISMISSED AS INFRUCTUOUS | 11 |
| DISMISSED | 4 |
| CLOSED NO COSTS | 3 |
| WITHDRAWN | 2 |
| PARTLY ALLOWED NO COSTS | 1 |
| DISMISSED AS NON PROSECUTION | 1 |
Recent judgments
- Velthepu Srinivas (A1), v. State of A.P., — Telangana High Court (2022-04-26)
- Kukunoor Sishir Reddy v. The State of Telangana — Telangana High Court (2022-01-28)
- Nalugu Tankala Gouthami v. The State of Telangana — Telangana High Court (2022-01-28)
- Dr.V. KRITHIKA SAHASRA v. THE STATE OF TELANGANA — Telangana High Court (2022-01-28)
- Rangineni Srija v. The State of Telangana — Telangana High Court (2022-01-28)
- SAKALI HANMANTH, NAGARKURNOOL DT., v. STATE OF TELANGANA, REP PP., — Telangana High Court (2022-01-04)
- K SATYANARAYANA v. K.VijayaLaxmi — Telangana High Court (2021-12-30)
- Sanjeeva v. The State of Telangana — Telangana High Court (2021-12-30)
- A. Ramalingaiah ,I M. Abhi Ram Naidu v. M. Laxmi Saroja — Telangana High Court (2021-12-30)
- P. Swathi v. The State of Telangana — Telangana High Court (2021-12-30)