LexA.RAJASHEKER REDDY,ASHUTOSH MOHUNTA
640 recorded High Court judgment(s) · 2009–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 640 |
Disposal nature
| DISMISSED | 407 |
| DISMISSED NO COSTS | 72 |
| DISPOSED OF NO COSTS | 58 |
| DISMISSED AS INFRUCTUOUS | 27 |
| PARTLY ALLOWED NO COSTS | 24 |
| ALLOWED NO COSTS | 16 |
| WITHDRAWN | 13 |
| CLOSED NO COSTS | 12 |
Recent judgments
- Ramalingam S/o. Late Pullaiah, v. M/s. United Engineers, — Telangana High Court (2013-11-01)
- A.P. State Cooperative Bank Ltd., v. H. Shyamala — Telangana High Court (2013-11-01)
- The Registrar, Osmania University, v. Dr.C.Srinivas Reddy, — Telangana High Court (2013-10-09)
- The Registrar, v. Dr.I.V.Ramesh — Telangana High Court (2013-10-09)
- The Director, v. K. Sankaraiah — Telangana High Court (2013-10-04)
- Food Corporation of India, v. Adduri Srihari Rao, — Telangana High Court (2013-10-04)
- The Director, Sri Venkateswara Institute of Medical Science, v. V, Jayaramaiah, S/o. Lakshmaiah, — Telangana High Court (2013-10-04)
- The Director, Sir Venkateswara Institute of Medical Sciences v. Rayapati Muni Raja, S/o. R. Munikrishnaiah, — Telangana High Court (2013-10-04)
- The Director, v. K.Guravaiah — Telangana High Court (2013-10-04)
- The Director, v. D.Rama Devi, — Telangana High Court (2013-10-04)