LexA.RAJASHEKER REDDY
23,607 recorded High Court judgment(s) · 2000–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 23575 |
| Andhra Pradesh High Court | 32 |
Disposal nature
| DISPOSED OF NO COSTS | 13264 |
| ALLOWED NO COSTS | 2755 |
| DISMISSED | 2523 |
| WITHDRAWN | 2031 |
| DISMISSED NO COSTS | 1043 |
| CLOSED NO COSTS | 806 |
| DISMISSED AS INFRUCTUOUS | 727 |
| DISMISSED FOR DEFAULT | 131 |
Recent judgments
- Y.Anthi Reddy v. Mrs. Nafees Khan — Telangana High Court (2022-04-28)
- Y.Anthi Reddy v. Mrs.Nafees Khan — Telangana High Court (2022-04-28)
- Madan Mohan Rao v. I. Md.Nafees Khan and 12 Others — Telangana High Court (2022-04-28)
- V. Madan Mohan Rao v. Md.Nafees Khan and 12 others — Telangana High Court (2022-04-28)
- M/s Omega Development Ventures Pvt. Ltd v. Ajay Karan — Telangana High Court (2022-04-28)
- M. Narasimulu v. Mote Ananthaiah — Telangana High Court (2022-04-27)
- Smt. S. Kristamma v. Anthony Marshall — Telangana High Court (2022-04-27)
- Bhuthanadhu Murali Dora v. DVKAV Prasad Rao — Telangana High Court (2022-04-26)
- Venkata Rao Muvva v. Pasangulapati Srinivasa Rao — Telangana High Court (2022-04-26)
- Karim Nawaz Alladin v. Rajiv Raj — Telangana High Court (2022-04-26)