A. PACKIARAJ

31 recorded High Court judgment(s) · 2002–2004

Courts

Disposal nature

Recent judgments

• SMALL INDUSTRIES DEVELOPMENT v. 1.COIMBATORE CEMENT PRODUCTS — Madras High Court (2004-03-24)
• P.NOOHUKHAN v. PAUL RAJ S/O ASIRVATHAM — Madras High Court (2004-03-23)
• KALAISELVAN v. THE STATE REP.BY THE INSPECTOR — Madras High Court (2004-02-10)
• J.S.CHITHARANJAN v. DR.S.USHA KALYANI — Madras High Court (2003-12-19)
• DHANAM v. 1.A.NALLATHAMBI,S/O.APPAVOO @ — Madras High Court (2003-12-19)
• J.ANAND v. INSPECTOR OF INSURANCE — Madras High Court (2003-03-18)
• MURALI RAJAGOPALAN v. U.NARGIS — Madras High Court (2003-02-28)
• M/S.M.O.HASAN MUTHOOS MARIEAR v. U.NARGIS — Madras High Court (2003-02-28)
• CRL RC/1294/2000 of Vs — Madras High Court (2003-02-24)
• CRL RC/294/2000 of Vs — Madras High Court (2003-02-21)