A. P. THAKER

3,425 recorded High Court judgment(s) · 2017–2022

Courts

Gujarat High Court

3425

58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	1201
38-RULE ABSOLUTE/ALLOWED @ FH	559
27-WITHDRAWN @ ADM.STAGE	473
56-DISPOSED AT ADMISSION STAGE	286
53-ALLOWED / GRANTED @ ADM.STAGE	130
47-DISPOSAL IN ANY OTHER MODE FH	128
40-WITHDRAWN @ FH	125
39-RULE DISCHARGED/DISMISSED @ FH	122

SHRI DATTATRAY GANPATRAO SURVE v. HEERABEN D/O DECEASED BHAGVANBHAI M PATEL — Gujarat High Court (2022-12-23)
LAXMANBHAI KARSHANBHAI PATEL v. LH OF DECD RAMILABEN ALIAS RAMIBEN KARSHANBHAI PATEL — Gujarat High Court (2022-12-23)
SIMERO VITRIFIED PRIVATE LIMITED v. SIMORA TILES LLP — Gujarat High Court (2022-12-22)
MAHESH VIRARAM TRIVEDI v. MAYANK JAYANTILAL THAKKAR — Gujarat High Court (2022-12-22)
PANKAJ JASHBHAI PATEL v. VEER RAJESHBHAI PATEL — Gujarat High Court (2022-12-22)
GUJARAT TEA DEPOT COMPANY v. SAVALIYA TEA PACKERS PVT LTD — Gujarat High Court (2022-12-22)
SAMIRABANU VARISALI MANIYAR v. STATE OF GUJARAT — Gujarat High Court (2022-12-16)
ANUPAM INDUSTRIES LTD. v. THE STATE LEVEL INDUSTRY FACILITATION COUNCIL — Gujarat High Court (2022-12-16)
PORBANDAR NAGARPALIKA THROUGH CHIEF OFFICER v. KISHORCHANDRA KRUSHNALAL JOSHI — Gujarat High Court (2022-12-16)
MANAGING DIRECTOR v. AMRUTLAL DHANJIBHAI PATEL — Gujarat High Court (2022-11-25)