LexA. P. LAVANDE,U. V. BAKRE
969 recorded High Court judgment(s) · 2011–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 969 |
Disposal nature
| Disposed of | 519 |
| Withdrawn | 113 |
| Allowed | 107 |
| Dismissed | 106 |
| Rule made absolute | 45 |
| Infructuos | 22 |
| Partly allowed | 12 |
| Rejected | 12 |
Recent judgments
- VILLAGE PANCHAYAT OF TALEIGAO, THROUGH ITS SECRETARY v. MR. COLLIN CURRY AND 8 ORS., — Bombay High Court (2013-08-19)
- ANTHONY FRANCIS MASCARENHAS v. THE POLICE INSPECTOR, MARGAO TOWN POLICE STATION AND ANR., — Bombay High Court (2013-08-19)
- SHRI. MAULASAB H. BALABATTI AND 209 ORS. v. STATE OF GOA THROUGH CHIEF SECRETARY AND ANR. — Bombay High Court (2013-08-16)
- SHRI. ROBERT JOHN RYALLS., v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2013-08-14)
- MRS. NATASHA PETRONILA SOARES v. RIBANDAR CHIMBEL RAKHON SAMITI THROUGH ITS PRESIDENT LUIS D'SOUZA AND 3 ORS., — Bombay High Court (2013-08-14)
- SHRI. SAILESH MAHIMTURA AND 3 ORS., ALL REP. BY ATTORNEY MR. HARSH SABARWAL., v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND ANR., — Bombay High Court (2013-08-14)
- MR. ALEIXO ARNOLFO PEREIRA v. STATE OF GOA THROUGH THE POLICE INSPECTOR AND ANR., — Bombay High Court (2013-08-14)
- MRS. PRECYLA BARETTO FERNANDES v. MR. AUSTIN FERNANDES AND ANR., — Bombay High Court (2013-08-14)
- SHRI SHANTARAM K. SHIVOLKAR v. THE STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2013-08-13)
- SMT. NIRMALA C. NAIK, WORK SUPERVISOR, PRESENTLY WORKING AT WORKS DIVISION XIV, W.R.D. v. THE STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2013-08-13)