A. P. LAVANDE, R.C. CHAVAN

115 recorded High Court judgment(s) · 2009–2010

Courts

Bombay High Court

115

OTHERS DISPOSED OFF	33
DISMISSED	27
ALLOWED	18
ALLOWED TO BE WITHDRAWN	14
OTHER DISPOSED OFF	9
REJECTED	8
BAIL GRANTED / REJECTED(FOR APEAL)	4
DELAY CONDONATED/REJECTED.	1

ARVIND S/O NARAYANRAO NANDANWAR, PRESIDENT, MAHANANDA BAHUUDDESHIYA VIKAS SAMAJIK SANSTHA v. STATE OF MAH. THR. ITS PR. SECTY., AND 3 ORS — Bombay High Court (2010-04-23)
ATAL BIHARI RADHAKRUSHNA PANDE AND ANR v. STATE OF MAH. THR. ITS SECY. TEXT. AND CO-OP AND 4 OTHS — Bombay High Court (2010-04-23)
SMT. SAPNA W/O RAJESH MULCHANDANI v. THE STATE OF MAH. THR. ITS SECY. MINISTRY OF HOME AFFAIRS AND 2 OTHS — Bombay High Court (2010-04-23)
MOHAN S/O KASHINATH SONKUSARE v. STATE OF MAH. THR. ADDL. CHIEF SECTY., HOME DEPT. AND 2 ORS — Bombay High Court (2010-04-23)
SATISH @ KADIBALLYA S/O YADAVRAO DHOKE v. STATE OF MAH. THR. P.S.O. AMBAJARI — Bombay High Court (2010-04-22)
CHHOTU RATANLAL PUNEKAR, CONVICT NO.5476 v. THE STATE OF MAH. THR. D.I.G. PRISONS (E) (R) NAGPUR AND ANR — Bombay High Court (2010-04-22)
STATE OF MAH. THR. P.S.O., P.S. SAKOLI v. RAJKUMAR S/O RAJIRAM KAMBLE — Bombay High Court (2010-04-22)
VASANT S/O BALAJI RAMTEKE v. UNION BANK OF INDIA THR. ITS GENERAL MANAGER (P) AND ANR — Bombay High Court (2010-04-22)
STATE OF MAH. THR. POLICE STATION OFFICER v. VINOD ASHOK SHINDE AND 2 ORS — Bombay High Court (2010-04-21)
SANJAY S/O GANPATRAO THAWARE v. THE STATE OF MAH. THR. SUPDT. OF POLICE, NAGPUR AND 11 OTHS — Bombay High Court (2010-04-21)