A. P. LAVANDE, P.B. VARALE

521 recorded High Court judgment(s) · 2008–2010

Courts

Bombay High Court

521

Dispossed Off/Dismiss for Default	142
Dismissed/Rule Discharged	76
Admitted/Allwd/Granted/Rule Absolute	57
OTHERS DISPOSED OFF	56
ALLOWED	39
ALLOWED TO BE WITHDRAWN	37
DISMISSED	28
Withdrawn	19

YADURAI S/O PRAGJI SANGHANI (DEAD) AND 2 ORS v. N.I.T. THR. ITS CHAIRMAN AND ANR — Bombay High Court (2010-08-06)
YADURAI S/O PRAGJI SANGHANI (DEAD) AND 2 ORS v. N.I.T. THR. ITS CHAIRMAN AND ANR — Bombay High Court (2010-08-06)
RAVINDRAPAL WASUDEOLAL DHAWAN v. SAVITRIDEVI HANSRAJ ARORA THRU. LRS. S H ARORA and 7 ORS. — Bombay High Court (2010-04-23)
SMT.VIMAL W/O ASHOK THAKRE AND ANOR. v. INCHARE POLICE STATION OFFICER, KOTWALI AND 2 ORS. — Bombay High Court (2010-03-05)
M/S. CALCUTTA INDUSTRIAL SUPPLIERS CORPN. THRU. AUTH. SIGNATORY and 4 ORS. v. COAL INDIA LTD., THRU. CHAIRMAN-M.D. and 7 ORS. — Bombay High Court (2010-03-05)
VILAS S/O UTTAM BILAWAR (IN JAIL) v. THE STATE OF MAH. THR. P.S.O. MALKAPUR ROAD, — Bombay High Court (2009-12-19)
GULAB SOMAJI NEWARE AND 2 OTHERS v. STATE OF MAH.,THR.PSO YAVATMAL — Bombay High Court (2009-12-19)
SAMPAT KHUNTAJI PAWAR....... v. STATE OF MAH.THR PSO AMRAVATI — Bombay High Court (2009-12-19)
THE STATE OF MAH. THR. P.S.O. PULGAON v. KISHOR WALMIK DUDHKOHALE — Bombay High Court (2009-12-18)
SUSHIL RAMBHAROSHE BAHURIA (C-7419) v. THE SUPDT., CENTRAL PRISON NAGPUR — Bombay High Court (2009-12-18)