A. P. LAVANDE,N. A. BRITTO

268 recorded High Court judgment(s) · 2005–2010

Courts

Disposal nature

Recent judgments

• GANPAT R. PALNI AND ANR v. STATE OF GOA THROUGH CHIEF SECRETARY AND 15 ORS — Bombay High Court (2010-12-23)
• GREGORY DANIEL SHAH v. THE STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2008-03-03)
• COMMUNIDADE DE PROVINCIA DE BALLI, QUEPEM-GOA. v. SHRI MANOHAR P. AUDI AND 8 ORS., — Bombay High Court (2008-03-03)
• MR. DOMINGOS A. B. VALES v. STATE OF GOA THROUGH CHIEF SECRETARY AND ANR., — Bombay High Court (2008-03-03)
• M/S. MEDITECH INDIA LIMITED THROUGH PROPRIETOR SHRI. YESHWANT P. SHIRODKAR v. THE DIRECTORATE OF HEALTH SERVICES THROUGH DIRECTOR DR. RAJNANDA DESSAI AND 4 ORS., — Bombay High Court (2008-03-03)
• SIGRUN REALTIES LTD AND ANR., v. MR. HARESHBHAI C. PATEL AND 2 ORS., — Bombay High Court (2008-03-03)
• SHRI. SEBASTIAO DE SOUZA AND 4 ORS., v. THE ADMINISTRATOR OF COMMUNIDADES NORTH ZONE AND 5 ORS., — Bombay High Court (2008-03-03)
• THE GOA STATE SCHEDULED TRIBES ACTION COMMITTEE THROUGH ITS CONVENOR, MR. ANTONIO GAUNCAR v. STATE OF GOA, BY ITS CHIEF SECRETARY AND 3 ORS., — Bombay High Court (2008-03-03)
• DEPUTY COLLECTOR (L.A.) AND ANR., v. SHRI. SHIRAJ AHMED ABUBAKER (DECEASED) THROUGH LR'S — Bombay High Court (2008-03-03)
• SURESH CHANAPPA, PRISONER NO. 797 AGUADA v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2008-02-27)