A. P. LAVANDE

3,465 recorded High Court judgment(s) · 2004–2013

Courts

Bombay High Court

3465

Disposed of	2153
Dismissed	410
Withdrawn	305
Allowed	154
Rule made absolute	131
Partly allowed	127
Dismissed for non prosecution	41
Rejected	36

SMT. LAXMI SANCLU VELIP AND 4 ORS. v. SMT. SEBASTIAO MIRANDA (DEC) REP. BY LR'S. AND 3 ORS. — Bombay High Court (2013-08-16)
SMT. LAXMI SANCLU VELIP AND 4 ORS. v. SMT. SEBASTIAO MIRANDA (DEC) REP. BY LR'S. AND 3 ORS. — Bombay High Court (2013-08-16)
MR. GOVIND XETE ARSEKAR AND ANR. v. ROQUE FERNANDES AND 9 ORS. — Bombay High Court (2013-08-16)
COP/4/2013 of GAJKARAN REALTY PRIVATE LIMITED THROUGH ITS AUTHORIZED SIGNATORY MRS. GIRIJA AGARWAL Vs — Bombay High Court (2013-08-16)
COP/5/2013 of ALLOYS TRADING PRIVATE LIMITED THROUGH ITS AUTHORIZED SIGNATORY GIRIJA AGARWAL Vs — Bombay High Court (2013-08-16)
RUDRAPRIYA PROPERTIES PRIVATE LIMITED THROUGH ITS AUTHORIZED SIGNATORY GIRIJA AGARWAL., v. . — Bombay High Court (2013-08-16)
COP/7/2013 of SRITHIK PROPERTIES PRIVATE LIMITED THROUGH ITS AUTHORISED SIGNATORY SMT. GIRIJA AGARWAL Vs — Bombay High Court (2013-08-16)
COP/3/2013 of KSHIRIJA REALTY PRIVATE LIMITED THROUGH ITS AUTHORIZED SIGNATORY GIRIJA AGARWAL., Vs — Bombay High Court (2013-08-16)
COP/8/2013 of SRITHIK ROLLING PVT. LTD. THROUGH ITS AUTHORISED SIGNATORY MRS. GIRIJA SHIKHIR AGARWAL Vs — Bombay High Court (2013-08-16)
SHRI SHRINIVAS LAXMAN FADTE v. MISS MILAN BASU NAIK — Bombay High Court (2013-08-02)