A. P. LAVANDE,F. M. REIS

65 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• SHRI NAVROZ F. PANTAKI AND ANR., v. MAJ. GEN (RETD.) A. K. DEWAN, AVSM, VR.C., — Bombay High Court (2012-09-18)
• SHRI ATMARAM DESHPANDE v. THE STATE OF GOA THROUGH ITS CHIEF SECRETARY, AND 3 ORS., — Bombay High Court (2012-09-18)
• KAVESH V GOSAVI AND 2 ORS., v. GOA STATE POLICE COMPLAINTS AUTHORITY AND 8 ORS., — Bombay High Court (2011-09-30)
• RAMNATH ALIAS SAMEER VEREKAR v. STATE THROUGH PANAJI POLICE STATION — Bombay High Court (2011-09-16)
• SHRI. MARIANO J. B. FERNANDES v. STATE OF GOA THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2011-03-23)
• NANDALAL SHYAMDAS PRESENTLY IN CENTRAL JAIL AGUADA v. STATE OF GOA THROUGH OFFICER-IN-CHARGE ANTI NARCOTIC CELL P.S. PANAJI — Bombay High Court (2011-03-10)
• SHRI BABLO P. PRABHU, PONDA GOA. v. STATE OF GOA,THROU' ITS CHIEF SECRETARY AND 10 ORS., — Bombay High Court (2011-03-10)
• M/S. REAL ESTATE AGENCIES THROUGH ITS PARTNER MR. KEDAR RAMAKANT KAKODKAR v. GOVT. OF GOA THROUGH THE PUBLIC WORKS DEPARTMENT AND 3 ORS., — Bombay High Court (2011-03-10)
• KANURAM BIRUA, PRESENTLY IN CENTRAL JAIL, AGUADA, v. STATE OF GOA THROUGH OFFICE-IN-CHARGE, OLD GOA POLICE STATION — Bombay High Court (2011-03-10)
• SHRI. SANDEEP DESAI AND 5 ORS., v. STATE OF GOA THROUGH ITS CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2011-03-10)