A. P. LAVANDE, A.B. CHAUDHARI

353 recorded High Court judgment(s) · 2008–2013

Courts

Bombay High Court

353

OTHERS DISPOSED OFF	119
ALLOWED	65
DISMISSED	41
ALLOWED TO BE WITHDRAWN	37
Dispossed Off/Dismiss for Default	19
Withdrawn	14
OTHER DISPOSED OFF	12
DELAY CONDONATED/REJECTED.	10

AMIT S/O SHANDILYA KHOT v. STATE OF MAH. THR. ITS SECY. FOOD AND DRUGS DEPTT. AND 2 OTHS — Bombay High Court (2013-03-08)
M/S. SHEWALKAR DEVELOPERS LTD., NAGPUR THR. ITS VICE PRESIDENT SHRI. MADHUKAR S/O SHOBHARAM UKEY v. RUPEE CO-OPERATIVE BANK LTD., THR. ITS CHAIRMAN, PUNE AND OTHERS — Bombay High Court (2013-03-08)
DILIP MAROTI THORAT v. THE STATE OF MAHARASHTRA THR. ITS SECTY. AND ANR — Bombay High Court (2013-03-08)
SMT. SHILPA ABHIJIT GAWANDE v. CHILD WELFARE COMMITTEE AKOLA THR. ITS AUTH. OFFICER AND ANR — Bombay High Court (2013-03-08)
SURESH S/O KHINDULAL CHOURAGADE v. STATE OF MAHARASHTRA THROUGH ITS PSO PS RAWANWADI TAH GONDIA AND ANOTHER — Bombay High Court (2013-03-08)
MAHESH S/O RAMBHAU GULHANE v. THE STATE OF MAH. THR. PSO, PS PUSAD (CITY) AND ONE — Bombay High Court (2013-03-07)
SMT PRATIBHA MANOJ VERMA AND 4 OTHERS v. THE STATE OF MAH.THR.SECR.MUMBAI AND 7 OTHERS — Bombay High Court (2013-03-07)
KAMLAKAR S/O RAOJI WAGHADE ( IN JAIL) v. THE STATE OF MAHARASHTRA THR. P.S.O. — Bombay High Court (2013-03-07)
AMRANATH S/O JIVANLAL RAGDE v. STATE OF MAHARASHTRA THROUGH PSO TUMSAR DISTT BHANDARA AND ANOTHER — Bombay High Court (2013-03-07)
INDRADHANU THE NON GOVERNMENTAL ORGANIZATION THR. ITS SECTY., AND ANR v. THE UNION OF INDIA THR. ITS PR. SECTY., AND 11 ORS — Bombay High Court (2013-03-07)