A. P. LAVANDE

738 recorded High Court judgment(s) · 2003–2010

Courts

Bombay High Court

738

Dispossed Off/Dismiss for Default	228
Rejected at Admission Stage	119
Dismissed/Rule Discharged	116
OTHERS DISPOSED OFF	72
Withdrawn	47
DISMISSED	37
Admitted/Allwd/Granted/Rule Absolute	35
ALLOWED TO BE WITHDRAWN	28

GAJANAN S/O SAMADHAN LANDE v. SHRI SANJAY SHYAMRAO DHOTRE — Bombay High Court (2010-07-30)
THE SHRIRAM SAHAKARI SAKHAR KARKHANA LTD. v. ASSISTANT PROVIDENT FUND COMMISSIONER — Bombay High Court (2010-07-14)
ANJUMAN TARRIQUE URDU AND ANOTHER v. THE EDUCATION OFFICER(SEC.) AND ANOTHER — Bombay High Court (2010-07-14)
MOHAMMAD NAZEER ABDUL SATTAR v. IQBALUR RAHIM MOHAMMAD SAYEED — Bombay High Court (2010-07-14)
CHANDRAKANT MADHAORAO LAKRAS v. THE MAH. CO-OP. APPELLATE CRT.NGP. and ANR. — Bombay High Court (2010-07-14)
STATE BANK OF INDIA .... v. M/S VIDARBHA POLYMER PVT.LTD. and 2 ORS. — Bombay High Court (2010-07-14)
SMT SHAMSHAD BEGAM W/O MOHAMMAD SHAFI SIDDIQUE v. STATE OF MAH. THRU PSO, UMRER and 4 ORS. — Bombay High Court (2010-04-16)
PUBLIC EDUCATION SOCIETY, THRU ITS PRESIDENT v. ABDUL WAHID S/O ABDUL HAMID and 3 ORS. — Bombay High Court (2010-04-09)
PUBLIC EDUCATION SOCIETY, THRU ITS PRESIDENT v. DILAWARKHAN S/O DAUDKHAN PATHAN and 3 ORS. — Bombay High Court (2010-04-09)
GAJANAN S/O SAMADHAN LANDE v. SHRI SANJAY SHYAMRAO DHOTRE — Bombay High Court (2010-04-09)