A.P. DESHPANDE, . RANJANA DESAI

64 recorded High Court judgment(s) · 2006–2006

Courts

Bombay High Court

Disposed Off	41
Dismissed	8
Rule Made Absolute	3
Allowed To be withdrawn	3
Dissmiss For Default/Non-Prosecution	2
Allowed	2
BAIL GRANTED / REJECTED(FOR APEAL)	2
Rejected	2

VIJAY NATHALAL GOHIL v. THE STATE OF MAHARASHTA — Bombay High Court (2006-08-14)
VIJAY NATHALAL GOHIL v. THE STATE OF MAHARASHTA — Bombay High Court (2006-08-14)
MRS.IRENE J. GONSALVES and ORS. v. SHURPARAKA EDU.and MED.TRUST and ORS. — Bombay High Court (2006-08-11)
VASAI GRAHAK SAHAKARI MANDAL LIMITED v. SMT. YASHODABAI VAMANRAO GOKHALE ( DECEASED ) — Bombay High Court (2006-08-11)
SARLA JAYESH SOLANKI v. JAYESH AMRUTLAL SOLANKI — Bombay High Court (2006-08-10)
HRISHIKESH CONSTRUCTIONS AND ORS. v. CAN FIN HOMES LTD. AND ORS. — Bombay High Court (2006-08-10)
RAMAKANT DHOLE AND ORS. v. STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2006-08-10)
THE ORIENTAL INSURANCE CO.LTD. v. SHILPA SUDHIR PHATAK AND ORS. — Bombay High Court (2006-08-09)
M/S BONAFIDE PACKERS v. VIJAY PRAKASH SHRIVASTAVA — Bombay High Court (2006-08-09)
MAHARASHTRA STATE ELECTRICITY BOARD AND ANOTHER v. KAUSHIK SANDIPAN GAIKWAD — Bombay High Court (2006-08-08)