A.P. DESHPANDE, . R.P. SONDURBALDOTA

71 recorded High Court judgment(s) · 2010–2010

Courts

Disposal nature

Recent judgments

• BEENA RAJAN DESAI @ MS.VIDYA CHAVAN v. RAJAN DESAI — Bombay High Court (2010-05-07)
• SHOBHA ANIL JADHAV v. ANIL KESHAV JADHAV — Bombay High Court (2010-05-07)
• SANDEEP BHARAT PARKHE v. KALYANI SANDEEP PARKHE — Bombay High Court (2010-05-06)
• SHRI. AJAY DINKAR WAGHMARE v. SMT. KANCHAN AJAY WAGHMARE — Bombay High Court (2010-05-06)
• LALITA AJAY KHEDKAR v. AJAY ASHOK KHEDKAR — Bombay High Court (2010-05-06)
• SHRI. AJAY DINKAR WAGHMARE v. SMT. KANCHAN AJAY WAGHMARE — Bombay High Court (2010-05-06)
• DEBRA EMILIO JULIUS MACKENZIE v. EMILIO JULIUS MACKENZIE — Bombay High Court (2010-05-05)
• BASANTKUMAR MISHRA v. HRUDANADA GANOGHAR PANDA AND ANR — Bombay High Court (2010-05-04)
• UTTARA MILIND CHAVAN v. MILIND ANANT CHAVAN — Bombay High Court (2010-05-04)
• ARUNA SUNIL YENPURE AND ANR v. PUNE MUNICIPAL CORPORATION — Bombay High Court (2010-05-03)