A.P. BHANGALE, S.C. DHARMADHIKARI

37 recorded High Court judgment(s) · 2013–2013

Courts

Bombay High Court

Disposed Off	15
Allowed To be withdrawn	7
Dismissed	6
Allowed	4
(unspecified)	3
DISPOSED OFF	1
Dissmiss For Default/Non-Prosecution	1

RAJESH NARAYAN DOKE v. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD AND ORS — Bombay High Court (2013-11-29)
MUKESH GAJANAN KATARE v. RAJA SHREE SHIVARAYA PRATISHTHAN'S INSTITUTES OF MANAGEMENT and COMP STUDIES and ANR. — Bombay High Court (2013-11-28)
VAIBHAV JANARDHAN SANKPAL AND ORS. v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY, HIGHER AND TECHNICAL EDU. DEPT. AND ORS. — Bombay High Court (2013-11-28)
VAIBHAV JANARDHAN SANKPAL AND ORS. v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY, HIGHER AND TECHNICAL EDU. DEPT. AND ORS. — Bombay High Court (2013-11-28)
MANJUL DARSHAN BUIDING TENANTS WELFARE ASOCIATION AND ANR. v. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 3 ORS. — Bombay High Court (2013-11-28)
MRS. ASHA K. VERTAK, ASSISTANT TEACHER, SHRINAGAR VIDYA MANDIR ((SECONDARY) v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2013-11-28)
ASHOK EKNATH TEMKAR AND ORS. v. BRIHANMUMBAI MUNICIPAL CORPORATION AND ORS. — Bombay High Court (2013-11-28)
SHANKAR RAMANA JOGANPALLI . v. THE COMMISSIONER, MUNICIPAL CORPORATION OF GR. MUMBAI AND 2 ANR. — Bombay High Court (2013-11-28)
VENKATAKRISHNAN NARAYAN IYER and ORS v. RAMESH P. RANKA — Bombay High Court (2013-11-28)
DR. (MRS) A. S. SHIRAS AND ORS v. NATIONAL CENTER FOR CELL SCIECE, PUNE UNIVERSITY AND ORS — Bombay High Court (2013-11-27)