A.P. BHANGALE, C.V. BHADANG

270 recorded High Court judgment(s) · 2014–2015

Courts

Bombay High Court

270

Dispossed Off/Dismiss for Default	132
Admitted/Allwd/Granted/Rule Absolute	63
Dismissed/Rule Discharged	51
Withdrawn	15
Rejected at Admission Stage	3
C.A. Disposed off	3
(unspecified)	1
Compromised.	1

UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF MINES AND 2 OTHERS v. MRS. DHANASHREE W/O HARSHAVARDHAN VAIRAGARE AND ANOTHER — Bombay High Court (2015-01-09)
EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION, WASHIM v. SMT. SHOBHABAI W/O UDHAVRAO ANDHALE AND ANOTHER — Bombay High Court (2014-10-10)
SHASHIKALA WD/O RAMESH THAKRE AND 4 OTHERS v. THE DIVISIONAL MANAGER, M.S.R.T.C., NAGPUR — Bombay High Court (2014-10-10)
RAJESH PUNDLIKRAO PHIRKE v. MITAL RAJESH PHIRKE — Bombay High Court (2014-10-10)
SIKH EDUCATION SOCIETY, THROUGH ITS SECRETARY, SHRI PARSHAN SINGH KALSI v. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, URBAN DEVELOPMENT DEPARTMENT AND 4 OTHERS — Bombay High Court (2014-10-10)
STATE OF MAH.and OTHERS. v. SHRI EJAZ AKHTER ANSARI, — Bombay High Court (2014-10-10)
HARIRAM NARBAD KOSARKAR v. STATE OF MAH. AND TWO OTHERS — Bombay High Court (2014-10-10)
EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION, WASHIM v. SMT. SHOBHABAI W/O UDHAVRAO ANDHALE AND ANOTHER — Bombay High Court (2014-10-10)
SUMIT S/O MAHESH NAIDU v. MRS. SONAM W/O SUMIT NAIDU — Bombay High Court (2014-10-10)
STATE OF MAHARASHTRA and OTHERS v. NAMDEO BAKARAMJI KAWADKAR — Bombay High Court (2014-10-10)